Narinder Mahajan vs State Of Haryana And Others
2023 Latest Caselaw 9349 P&H

                                                                                 2023:PHHC:083529

                               In the High Court for the States of Punjab and Haryana
                                                At Chandigarh

                                                                    CWP-10949-2023 (O&M)
                                                                    Date of Decision:-04.07.2023


                 Narinder Mahajan                                                ... Petitioner

                                                      Versus

                 State of Haryana and others                                    ... Respondents


                 CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL

                 Present:-        Ms. Neha Jain, Advocate for the petitioner.

                                  Mr. Samarth Sagar, Addl. AG, Haryana.

                                  Mr. Pardeep Solath, Advocate, for respondent No.6.

                                                      *****

GURVINDER SINGH GILL, J.(Oral)

Today, at the very outset, learned counsel for the petitioner

submits that the petitioner may be permitted to withdraw the instant petition

with liberty to avail of the remedy of statutory appeal so as to challenge

Annexures P-5 and P-6.

In view of the aforesaid submission, the present petition is

dismissed as withdrawn with liberty aforesaid. The Appellate Authority shall

take a liberal with respect to the limitation, given the fact that the petitioner

had been pursuing the instant writ petition.

                 04.07.2023                                    ( GURVINDER SINGH GILL )
                 mohan                                                  JUDGE


                                  Whether speaking /reasoned     Yes / No
                                  Whether Reportable             Yes / No



MOHAN SINGH
2023.07.04 17:33
I attest to the accuracy and
authenticity of this
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