Rajinder Singh vs State Of Haryana And Another
2023 Latest Caselaw 11420 P&H

Citation : 2023 Latest Caselaw 11420 P&H
Judgement Date : 31 July, 2023

Punjab-Haryana High Court

Rajinder Singh vs State Of Haryana And Another on 31 July, 2023

                                                                                  2023:PHHC:097426

                               In the High Court for the States of Punjab and Haryana
                                                At Chandigarh


                                                                    CWP-16348-2023 (O&M)
                                                                    Date of Decision:-31.07.2023


                 Rajinder Singh                                                   ... Petitioner

                                                      Versus

                 State of Haryana and others                                     ... Respondents

                 CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL

                 Present:-        Mr. Arun Rana, Advocate, for the petitioner.

                                                      *****

GURVINDER SINGH GILL, J.(Oral)

1. The petitioner assails order dated 04.11.2022 passed by learned District

Magistrate, Kurukshetra, wherein his application for issuance of Arms

Licence has been declined.

2. The aforesaid order would be appealable in terms of Section 18 of the Arms

Act. The petitioner, till date has not availed of the said remedy and has

approached this Court straightaway without exhausting the said remedy.

3. Without commenting anything as regards the merits of the case, the instant

petition is disposed of with liberty to the petitioner to avail of the remedy of

statutory appeal. The appellate authority shall take a liberal view in the

matter of limitation.



                 31.07.2023                                    ( GURVINDER SINGH GILL )
                 mohan                                                  JUDGE


                                  Whether speaking /reasoned     Yes / No
                                  Whether Reportable             Yes / No


MOHAN SINGH
2023.07.31 17:19
I attest to the accuracy and
authenticity of this
order/judgment