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Aruna Devi And Anr vs State Of Punjab And Others
2023 Latest Caselaw 11120 P&H

Citation : 2023 Latest Caselaw 11120 P&H
Judgement Date : 27 July, 2023

Punjab-Haryana High Court
Aruna Devi And Anr vs State Of Punjab And Others on 27 July, 2023
SANDEEP SETHI
2023.07.28 09:39

2023:PHHC:095649

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
(123)
CRWP-7377-2023.
Date of Decision:-27.07.2023.
Aruna Devi and another
beeeee Petitioners
Versus
State of Punjab and others
beeeee Respondents
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3k 6 2 ie
Present: Mr. G.S. Bhinder, Advocate for
Mr. S.K. Choudhary, Advocate for the petitioners.
Mr. I.P.S. Sabharwal, DAG, Punjab.
3 2 3 3k
ALOK JAIN, J. (Oral)

1. Learned counsel for the petitioners, at the outset, prays for withdrawal of the present petition.

2. Accordingly, the present petition stands dismissed as withdrawn.

3. It is made clear that this Court has not expressed any opinion on the merits of the case. (ALOK JAIN) JUDGE July 27, 2023.

Sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

| attest to the accuracy and integrity of this Order/Judgment

 
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