Harpal Singh @ Happy vs State Of Punjab
2023 Latest Caselaw 11118 P&H

                                                      Neutral Citation No:=2023:PHHC:095709




                                                             2023:PHHC:095709

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
216
                                                    CRM-M-52074-2022
                                             Date of decision: 27.07.2023

Harpal Singh @ Happy                                             .....Petitioner

                                   Versus

State of Punjab                                                .....Respondent

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :     Mr. Veneet Sharma, Advocate
              for the petitioner.

              Mr. Subhash Godara, Addl. A.G., Punjab.

                                    ****

MANJARI NEHRU KAUL, J. (ORAL)

At the outset, learned counsel for the petitioner submits

that the instant petition has been rendered infructuous as the petitioner

stands acquitted by the learned Trial Court vide judgment dated

24.05.2023.

Dismissed as having been rendered infructuous.

27.07.2023                                  (MANJARI NEHRU KAUL)
Vinay                                              JUDGE

              Whether speaking/reasoned        :      Yes/No
              Whether reportable               :      Yes/No

Neutral Citation No:=2023:PHHC:095709

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