Suresh Chand Alias Suresh Seth vs Ghansham Dass
2023 Latest Caselaw 847 P&H

Citation : 2023 Latest Caselaw 847 P&H
Judgement Date : 16 January, 2023

Punjab-Haryana High Court

Suresh Chand Alias Suresh Seth vs Ghansham Dass on 16 January, 2023

                            105+286
                                 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                CHANDIGARH

                                                                                 CR-8179-2018 (O&M)
                                                                           Date of decision : 16.01.2023


                            Suresh Chand @ Suresh Seth                                        ... Petitioner(s)

                                                                 Versus

                            Ghansham Dass                                                 ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       Mr. Arvind Bansal, Advocate for the petitioner.



                            ALKA SARIN, J. (ORAL)

After arguing for some time, learned counsel for the petitioner

seeks permission to withdraw the present petition. Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.



                                                                            ( ALKA SARIN )
                            16.01.2023                                           JUDGE
                            Yogesh Sharma

NOTE : Whether speaking/non-speaking : Speaking Whether reportable : YES/NO

YOGESH SHARMA 2023.01.17 10:27 I attest to the accuracy and integrity of this order/judgment. Chandigarh