Kavita Sharma And Others vs State Of Haryana And Another
2023 Latest Caselaw 642 P&H

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                                               CWP No. 32097 of 2018 (O & M)
                                                     Reserved on: 23.12.2022
                                                 Date of Decision: 12.01.2023


Kavita Sharma and others                                          .....Petitioner(s)


                                Versus


State of Haryana and another                                     ....Respondent(s)


CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MS. JUSTICE HARPREET KAUR JEEWAN

Present:     Ms. Pratibha Yadav, Advocate,
             for the petitioners.

             Ms. Palika Monga, DAG, Haryana.

G.S.SANDHAWALIA, J.

For orders, see judgment of even date passed in LPA No. 1928

of 2019, Saneh Lata and others Versus State of Haryana and others.

                                                  (G.S. SANDHAWALIA)
                                                           JUDGE


12.01.2023                                     (HARPREET KAUR JEEWAN)
shivani                                                 JUDGE


Whether reasoned/speaking                       Yes
Whether reportable                              No




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