Gram Panchayat , Jainpur vs Punjab Wakaf Board
2023 Latest Caselaw 518 P&H

       In the High Court of Punjab and Haryana at Chandigarh


                                Civil Revision No. 1699 of 2012 (O&M)
                                Reserved on: 16.12.2022
                                Date of Decision: 11.1.2023


Gram Panchayat, Village Jainpur                             .....Petitioner


                                       Versus


Punjab Wakaf Board                                         .....Respondent

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MR. JUSTICE KULDEEP TIWARI

Present:   Mr. Balbir Singh, Advocate
           for the petitioner.

           Mr. Maninder Singh, Sr. DAG, Punjab.

                       ****

SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in

CWP No. 12538 of 2010, titled Punjab Wakf Board versus Gram

Panchayat, Jainpur and others.

(SURESHWAR THAKUR) JUDGE

(KULDEEP TIWARI) JUDGE January 11, 2023 Gurpreet

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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