Ramvijay Goyal vs State Of Punjab
2023 Latest Caselaw 1957 P&H

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
230-2
                                                            CRR-60-2018
                                             Date of decision: 23.01.2023

Jaswant Kaur                                                    .....Petitioner

                                   Versus

Rikhdev Singh and others                                     .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :    Mr. Bikar Singh Cheema, Advocate
             for the petitioner.

             Mr. Kanav Bansal, Advocate
             for the respondents.

             Mr. Amit Rana, Sr. DAG, Punjab.

                                    ****

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see judgment of even date passed in CRR-

3991-2017 titled as 'Karneet Kaur and others Vs. State of Punjab and

another'.

23.01.2023                            (MANJARI NEHRU KAUL)
Vinay                                        JUDGE
             Whether speaking/reasoned :    Yes/No
             Whether reportable         :   Yes/No




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