Sumit Kumar vs State Of Punjab And Others
2023 Latest Caselaw 1723 P&H

     143 IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                                CWP-1534-2023 (O&M)
                                                Date of decision: 25.01.2023
Sumit Kumar
                                                ....Petitioner

               Versus

State of Punjab and others
                                                ..Respondents

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present:- Mr. J.S.Sidhu, Advocate for the petitioner

Mr. Vikas Arora, AAG, Punjab

ANIL KSHETARPAL, J (Oral)

Learned counsel representing the petitioner, in view of the

judgment in CWP-29918-2022 titled as 'Kuljit Singh and another vs.

State of Punjab and others' decided on 10.01.2023, prays for permission

to withdraw the present petition.

Ordered accordingly.

All the pending miscellaneous applications, if any, are also

disposed of.

25.01.2023                                      (ANIL KSHETARPAL)
rekha                                                JUDGE
Whether speaking/reasoned :       Yes/No
Whether reportable :              Yes/No




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