Thursday, 21, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Jagdish Chander And Ors vs Garg Road Lines And Ors
2023 Latest Caselaw 1599 P&H

Citation : 2023 Latest Caselaw 1599 P&H
Judgement Date : 24 January, 2023

Punjab-Haryana High Court
Jagdish Chander And Ors vs Garg Road Lines And Ors on 24 January, 2023
                        282
                        RSA-2155-2022 (O&M)
                        SANJEEV KUMAR AND ANOTHER V/S MAHIMA RANI AND ORS
                                                        ****

Present: Ms. Sinderjeet Kaur, Advocate for Mr. R.S. Budhwar, Advocate for the appellants.

**** Arguing counsel for the appellants is not available. At

request of counsel appearing on his behalf, adjourned to 12.05.2023.




                        24.01.2023                                      (H.S. MADAAN)
                        sumit.k                                              JUDGE




SUMIT KUMAR
2023.01.25 10:17

I attest to the accuracy and authenticity of this order/judgment

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter