Inderjit Singh vs Kharati Lal And Another
2023 Latest Caselaw 1594 P&H

                            104
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT

                                                                CHANDIGARH



                                                                         Civil Revision No.3471 of 2021 (O&M)
                                                                         DATE OF DECISION : 24.01.2023



                            Inderjit Singh                                                            .....Petitioner

                                                                        versus

                            Kharati Lal and Another                                                 .....Respondents



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :      Ms. Shivya Sehgal, Advocate for the petitioner

                                                  ..

ALKA SARIN, J. (Oral):

Learned counsel for the petitioner seeks permission to withdraw

the present revision petition.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                            24.01.2023                                                            (ALKA SARIN)
                            parkash                                                                  JUDGE




                                                       NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

PARKASH CHAND 2023.01.25 12:43 I attest to the accuracy and authenticity of this order/judgment.