Supreet Kaur vs Jatinder Singh
2023 Latest Caselaw 1354 P&H

                            347-2

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          COCP-2351-2022 (O&M)
                                                                          Reserved on : 16.01.2023
                                                                          Date of Decision : 20.01.2023


                            Supreet Kaur                                                    ... Petitioner(s)

                                                                Versus

                            Jatinder Singh                                               ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :    Mr. Sukesh Kumar Jindal, Advocate for the petitioner.



                            ALKA SARIN, J.

In view of the order passed today in CR-3198-2022, no order

needs to be passed in the present contempt petition and accordingly the same

is dismissed. Pending applications, if any, also stand disposed off.

                            20.01.2023                                         ( ALKA SARIN )
                            Yogesh Sharma                                          JUDGE

NOTE : Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2023.01.20 13:25 I attest to the accuracy and integrity of this order/judgment. Chandigarh