Avinash Kauldhar And Anr vs State Of Punjab And Others
2023 Latest Caselaw 1231 P&H

       IN THE PUNJAB AND HARYANA HIGH CORUT AT
                      CHANDIGARH

223-2                                                           CWP-3706-2019
                                                     Date of Decision: 19.01.2023

AVINASH KAULDHAR AND ANR.
                                                                    ... Petitioners
                                     VERSUS
STATE OF PUNJAB AND OTHERS
                                                                  ... Respondents
CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ.

Present:       Mr. Rahul Bhargava, Advocate
               for the petitioners.

               Mr. Vishnav Gandhi, DAG, Punjab.

               Mr. Pankaj Attri, Advocate for
               Mr. Naresh Kaushik, Advocate
               for respondent No.5.
                                      ****

VINOD S. BHARDWAJ, J. (ORAL)

For orders, see the order/judgment of even date passed in CWP-

2775 of 2019 titled as 'Avinath Kauldhar and another Vs. State of Punjab

and Others'.

(VINOD S. BHARDWAJ) 19.01.2023. JUDGE rajender

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