Dharampal vs State Of Haryana & Ors
2023 Latest Caselaw 1135 P&H

                IN THE HIGH COURT OF HARYANA & HARYANA
                         AT CHANDIGARH.


                                             CRA-D-1529-DB-2013
                                             Reserved on: 02.12.2022
                                             Pronounced on: 18.01.2023


Dharampal                                                         .....Appellant


                                     Versus


State of Haryana and others                                    .....Respondents

CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MR. JUSTICE KULDEEP TIWARI

Argued by: Mr. Sumeet Goyal, Sr. Advocate assisted by
           Mr. Rose Gupta, Advocate
           Mr. Shivam Kaushik, Advocate
           Mr. Paramvir Parmar, Advocate
           for the appellant.

                Mr. P.P.Chahar, DAG, Haryana.

                                             ****

SURESHWAR THAKUR, J.

For orders, see judgment of even date passed in CRA-D-

474-DB-2013 titled as SUBHASH @ MAKKAR AND OTHERS

Versus STATE OF HARYANA.

(SURESHWAR THAKUR) JUDGE

(KULDEEP TIWARI) 18.01.2023 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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