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Pooja Godiyal And Another vs Ut Chandigarh And Others
2023 Latest Caselaw 22213 P&H

Citation : 2023 Latest Caselaw 22213 P&H
Judgement Date : 18 December, 2023

Punjab-Haryana High Court

Pooja Godiyal And Another vs Ut Chandigarh And Others on 18 December, 2023

SANDEEP SETHI
2023.12.20 11:30

2023:PHHC:162262
CRWP-10439-2023

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
(120)
CRWP-10439-2023
Date of Decision:-18.12.2023
Pooja Godiyal and another
beeen Petitioners
Versus
U.T., Chandigarh and others
beeeee Respondents
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3 2 3 3k
Present: None for the petitioners.
Mr. Ankur Bali, Addl. P.P., U.T., Chandigarh.
3k 6 2 ie
ALOK JAIN, J. (Oral)

1. Even on the second call, none appeared on behalf of the

petitioners. Similar was the position on the last date of hearing also.

2. Learned counsel for the respondent-authorities has submitted that the address mentioned in the petition has been found to be incorrect and the petitioners have not approached the authorities in any manner.

3. A copy of the order dated 20.11.2023 had been sent to the learned counsel for the petitioners through registered e-mail but still there is no representation on behalf of the petitioners.

4. In light of the above, apparently nothing survives in the present petition and there is no threat perception to the petitioners.

5. Accordingly, the present petition is dismissed without

expressing any opinion on the merits of the case.

| attest to the accuracy and integrity of this Order/Judgment

2023:PHHC:162262 CRWP-10439-2023

6. It is made clear that filing or pendency of this petition or any order/direction passed in this petition shall not be an alibi or defence to the petitioners, in case, they are found involved in any illegal activity and/or in violation of any law qua which the competent-authorities of the State shall

take appropriate action, in accordance with law.

(ALOK JAIN) JUDGE December 18, 2023.

Sandeep Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

SANDEEP SETHI

2023.12.20 11:30

| attest to the accuracy and integrity of this Order/Judgment

 
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