Rajwinder Kaur vs Daler Singh
2023 Latest Caselaw 21931 P&H

Punjab-Haryana High Court

Rajwinder Kaur vs Daler Singh on 14 December, 2023

                                                                   Neutral Citation No. : 2023:PHHC: 160215
                            TA-1615-2023                                                       -1-

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH
                            109
                                                                               TA-1615-2023
                                                                                Decided on : 14.12.2023

                            Rajwinder Kaur                                     . . . Applicant/Petitioner
                                                          Versus
                            Daler Singh                                        . . . Respondent

                            CORAM:        HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Mr. Samar Pratap S. Ahluwalia, Advocate
                                     for the applicant/petitioner (Legal Aid Counsel).
                                                               ****

                            SANJAY VASHISTH, J. (Oral)

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 160215

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 160215

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 160215

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 160215

authenticity of this order/judgment

Neutral Citation No. : 2023:PHHC: 160215

(SANJAY VASHISTH) JUDGE

December 14, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

authenticity of this order/judgment