Nirmala Kumari & Others vs State Of Punjab & Others
2023 Latest Caselaw 21692 P&H

Punjab-Haryana High Court

Nirmala Kumari & Others vs State Of Punjab & Others on 12 December, 2023

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                                              Neutral Citation No:=2023:PHHC:159505




                                                                 { 2023:PHHC:159505}

203-3
          IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                         CHANDIGARH

                                                     CWP-7171-2017 (O&M)
                                                     Date of Decision:12.12.2023

NIRMALA KUMARI AND OTHERS                                               ........Petitioners
                                                     V/s.
STATE OF PUNJAB AND ANOTHER                                             .....Respondents

CORAM:          HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Present:        Mr. Deepak Arora, Advocate, for the petitioners.

                Ms. Shivani Sharma, DAG, Punjab.

         ***
SANJEEV PRAKASH SHARMA, J. (Oral)

1. For orders see the judgment passed on the even date in

CWP-18297-2015 titled as "Dr. Chander Prakash Sharma and Others Vs.

State of Punjab and Another".

2. All pending applications filed in this Writ Petition shall stand

disposed of accordingly.

December 12, 2023                                [ SANJEEV PRAKASH SHARMA]
Ess Kay                                                      JUDGE


          Whether speaking / reasoned            :          Yes / No.
          Whether Reportable                     :          Yes / No.

Neutral Citation No:=2023:PHHC:159505

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