Harjeet Kaur vs Jatinder Singh
2023 Latest Caselaw 21594 P&H

Punjab-Haryana High Court

Harjeet Kaur vs Jatinder Singh on 11 December, 2023

                                                         Neutral Citation No.: 2023:PHHC:158320
                        TA-1081-2022 (O&M)                                           -1-


                                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH
                        210
                                                 TA-1081-2022 (O&M)
                                             Decided on: December 11, 2023

                        Harjeet Kaur
                                                                             ...Applicant/Petitioner
                                                         Versus
                        Jatinder Singh
                                                                                     ...Respondent

                        CORAM:      HON'BLE MR. JUSTICE SANJAY VASHISTH

                        Present:    Mr. Piyush Sharma, Advocate
                                    for the Applicant/petitioner.

                                    Mr. Umesh Aggarwal, Advocate,
                                    for the respondent.
                                                        ****

                        SANJAY VASHISTH, J. (Oral)

For reasons, see detailed judgment of even date, passed in

TA-947-2022 (O&M), titled as "Harjeet Kaur v. Jatinder Singh".

(SANJAY VASHISTH) JUDGE December 11, 2023 Pkapoor

Whether speaking/reasoned? Yes/No Whether reportable? Yes/No