Danish Zafar vs Yash Garg
2023 Latest Caselaw 21411 P&H

Punjab-Haryana High Court

Danish Zafar vs Yash Garg on 7 December, 2023

Author: Rajbir Sehrawat

Bench: Rajbir Sehrawat

RAJ KUMAR
2023.12.11 10:19

2023:PHHC: 156881

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
156
COCP No.3759 of 2023
DATE OF DECISION : 7 DECEMBER, 2023

Danish Zafar
...- Petitioner
Versus

Sh. Yash Garg, IAS, Managing Director Haryana State Industrial
and Infrastructure Development Corporation, Panchkula
.... Respondent

CORAM : HON'BLE MR. JUSTICE RAJBIR SEHRAWAT

RREKRKSE

Present: Mr. Vivek Aggarwal, Advocate for the petitioner.

3K OK OK 2

RAJBIR SEHRAWAT, J. (Oral)

1. The present petition has been filed by the petitioner under Sections 10 & 12 of the Contempt of Courts Act, 1971 for initiating contempt proceedings against the respondent for not obeying the order dated 13.02.2019 (Annexure P-1) passed by this court in CWP-31711- 2018.

2. The counsel for the petitioner submits that the petitioner would move an application for clarification of the impugned order.

Therefore, he seeks permission to withdraw the present petition, at this

stage.

3. Dismissed as withdrawn, at this stage.

7™ December, 2023 (RAJBIR SEHRAWAT)

'Taj' JUDGE Whether speaking/reasoned: Yes No

Whether Reportable: Yes No

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