Smt. Prathibha Jain vs State Of Punjab And Others
2023 Latest Caselaw 21395 P&H

Citation : 2023 Latest Caselaw 21395 P&H
Judgement Date : 7 December, 2023

Punjab-Haryana High Court

Smt. Prathibha Jain vs State Of Punjab And Others on 7 December, 2023

2023:PHHC:156453
123

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Crl. Misc. No. M-61302 of 2023
Date of Decision: December 07, 2023

Prathibha Jain
desees Petitioner
versus

State of Punjab and others
eee Respondents

CORAM: HON'BLE MR.JUSTICE HARPREET SINGH BRAR

kK

Present:- Mr. C.M. Munjal, Advocate
for the petitioner

36 2 2

Harpreet Singh Brar, J. (Oral)

1. Learned counsel for the petitioner wishes to withdraw the present petition with liberty to challenge the impugned order before the concerned

Sessions Judge.

2. Dismissed as withdrawn with the aforementioned liberty. (HARPREET SINGH BRAR) JUDGE December 07, 2023

FECRA

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

REENA

2023.12.08 10:51

| attest to the accuracy and integrity of this order/ judgment Chandigarh

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