Ashok Kumar Bakshi vs M/S Saini Traders
2023 Latest Caselaw 21394 P&H

Punjab-Haryana High Court

Ashok Kumar Bakshi vs M/S Saini Traders on 7 December, 2023

REENA

2023:PHHC:156398
106

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Crl. Revision No. 2211 of 2023 (O&M)
Date of Decision: December 07, 2023

Ashok Kumar Bakshi
doves Petitioner

versus

M/s Saini Traders
seve Respondent

CORAM: HON'BLE MR.JUSTICE HARPREET SINGH BRAR

KEK
Present:- None for the petitioner
2k
Harpreet Singh Brar, J. (Oral)

1. On the last date of hearing, the following order was passed:-

"The case has been called twice and despite pass over, no one has put in appearance to argue the same.

In the interest of justice, adjourned to 07.12.2023."

2. Today also the case has been called twice and despite pass over no one has put in appearance on behalf of the petitioner. It seems that the petitioner has

no interest to pursue the case.

3. The petition is dismissed for non-prosecution. (HARPREET SINGH BRAR) JUDGE December 07, 2023

Seen

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

2023.12.08 10:51 | attest to the accuracy and integrity of this order/ judgment

Chandigarh