Ashwani Kumar vs State Of Haryana And Others
2023 Latest Caselaw 21267 P&H

Punjab-Haryana High Court

Ashwani Kumar vs State Of Haryana And Others on 6 December, 2023

                                                                       2023:PHHC:155995
               221                    IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH

                                                                          CRWP-7896-2022
                                                                          Date of decision: 06.12.2023

               ASHWANI KUMAR
                                                                                       ...PETITIONER
                                                     V/S

               STATE OF HARYANA AND OTHERS
                                                                                      ...RESPONDENT

               CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

               Present:                Mr. R.S. Dhull, Advocate for the petitioner.

                                       Mr. Vikas Bhardwaj, AAG, Haryana.

                                              ****

               HARPREET SINGH BRAR J. (ORAL)

Learned counsel for the petitioner wishes to withdraw the present

petition on the ground that it has become infructuous.

Dismissed as having been rendered infructuous.

                                                                          (HARPREET SINGH BRAR)
               December 06, 2023                                                 JUDGE
               manisha


                                       (i)    Whether speaking/reasoned               Yes/No

                                       (ii)   Whether reportable                      Yes/No

authenticity of this order/judgment Punjab & Haryana High Court, CHD