Lakhvir Singh And Ors vs State Of Punjab And Ors
2023 Latest Caselaw 21264 P&H

Punjab-Haryana High Court

Lakhvir Singh And Ors vs State Of Punjab And Ors on 6 December, 2023

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                                           Neutral Citation No:=2023:PHHC:156036




                                                                    2023:PHHC:156036


1458-2
      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                                         CWP-14711-2003 (O&M)
                                                       Date of Decision: 06.12.2023


Lakhvir Singh and others

                                                                      . . . . Petitioners

                                              Vs.
State of Punjab and others
                                                                    . . . . Respondents


CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

                                             ****

Present:       None for the petitioners.

               Mr. Charanpreet Singh, AAG, Punjab.

                      ****
SANJEEV PRAKASH SHARMA, J.(Oral)

For order, see detailed judgment of even date passed in CWP-

19580-2003 titled as Lakhvir Singh Versus State of Punjab and others.

(SANJEEV PRAKASH SHARMA) JUDGE December 06, 2023 Mohit goyal

1. Whether speaking/reasoned? Yes/No

2. Whether reportable? Yes/No

Neutral Citation No:=2023:PHHC:156036

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