Leelawati Devi vs State Of Punjab
2023 Latest Caselaw 21262 P&H

Punjab-Haryana High Court

Leelawati Devi vs State Of Punjab on 6 December, 2023

                                                             Neutral Citation No:=2023:PHHC:155806




                                                           2023:PHHC:155806
CRM-M-44899-2023 (O&M)                          1

207(2)     IN THE HIGH COURT OF PUNJAB AND HARYANA
                         CHANDIGARH

                                                    CRM-M-44899-2023 (O&M)
                                                    Date of Decision: 06.12.2023
LEELAWATI DEVI
                                                                    ...Petitioner
                                                V/S
STATE OF PUNJAB
                                                                    ...Respondent

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

Present: Mr. Simranjeet Singh Sarwara, Advocate
         for the petitioners.

      Mr. I.P.S. Sabharwal, DAG Punjab.
                             ****
HARPREET SINGH BRAR J. (Oral)

For detailed order see judgment dated 06.12.2023 passed in

CRM-M-44886-2023 titled as Hari Ram Vs. State of Punjab.

(HARPREET SINGH BRAR) 06.12.2023 JUDGE Ajay Goswami Whether speaking/reasoned Yes/No Whether reportable Yes/No

Neutral Citation No:=2023:PHHC:155806

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