Dharamjeet Singh vs State Of Punjab And Others
2023 Latest Caselaw 21164 P&H

Punjab-Haryana High Court

Dharamjeet Singh vs State Of Punjab And Others on 5 December, 2023

                                                         Neutral Citation No:=2023:PHHC:155390




                                                              2023:PHHC:155390

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

229                                                                  CWP-85-2021
                                                      Date of decision: 05.12.2023

DHARAMJEET SINGH                                                          .....Petitioner

                                      Versus

STATE OF PUNJAB AND OTHERS                                              ...Respondents

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

                                     *****

Present: Mr. S.K. Bakolia, Advocate for the petitioner.

Ms. Niharika Sharma, AAG, Punjab.

Mr. Gauravdeep S. Dhaliwal, Advocate for the respondent.

*****

VINOD S. BHARDWAJ. J.

Disposed of, in terms of the judgment dated 18.08.2023 passed

in CWP-22904-2016 titled as "Rajwinder Kaur and another versus State

of Haryana and others"

(VINOD S. BHARDWAJ) JUDGE DECEMBER 05, 2023 vishal sharma

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

Neutral Citation No:=2023:PHHC:155390

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