Sarabjit Singh vs State Of Punjab And Others
2023 Latest Caselaw 21020 P&H

Punjab-Haryana High Court

Sarabjit Singh vs State Of Punjab And Others on 4 December, 2023

                                                         Neutral Citation No:=2023:PHHC:155236




                                                           2023:PHHC:155236

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

233                                                               CWP-8847-2021
                                                      Date of decision: 04.12.2023

SARABJIT SINGH                                                            .....Petitioner

                                      Versus

STATE OF PUNJAB AND OTHERS                                              ...Respondents

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

                                     *****

Present: Mr. Aazam Khan, Advocate for Mr. Ritesh Pandey, Advocate for the petitioner.

Ms. Niharika Sharma, AAG, Punjab for respondents No.1 to 3.

Mr. Kunal Jain, Advocate for Mr. Lakshay Bector, Advocate for respondents No.4 and 5.

Ms. Divya Gulati, Advocate for respondent No.6.

*****

VINOD S. BHARDWAJ. J.

Disposed of in terms of judgment dated 04.10.2023 passed by

this Court in CWP-7706-2022 titled as "Amarjeet Singh Brar versus the

Reserve Bank of India and others".

(VINOD S. BHARDWAJ) JUDGE DECEMBER 04, 2023 vishal sharma

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

Neutral Citation No:=2023:PHHC:155236

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