Nirmal Singh And Ors vs State Of Punjab And Others
2023 Latest Caselaw 21001 P&H

Punjab-Haryana High Court

Nirmal Singh And Ors vs State Of Punjab And Others on 4 December, 2023

                                                    Neutral Citation No:=2023:PHHC:154083




                                               2023:PHHC:154083
122      IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH
                              CWP-21815-2023
                              Date of Decision:04.12.2023

NIRMAL SINGH AND ANR.                                      ......... Petitioners
                      Versus
STATE OF PUNJAB AND OTHERS                                 ..... Respondents

CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL

Present :    Mr. Kulwinder Singh, Advocate for
             Mr. B.S. Sidhu, Advocate the petitioners.

       Mr. Aman Dhir, DAG, Punjab.
            ****
JAGMOHAN BANSAL, J. (Oral)

1. The petitioner through instant petition under Articles 226/227 of the Constitution of India is seeking direction to respondent to count the period of service rendered as Special Police Officer towards qualifying service for the purpose of pensionary/retiral benefits.

2. Learned counsel for the petitioner, inter alia, contends that case of the petitioner is squarely covered by Division Bench judgment of this Court in Harbans Lal Vs. State of Punjab in CWP No.2371 of 2010.

3. Mr. Aman Dhir, DAG, Punjab who on advance notice is present in Court submits that in terms of judgment of Division Bench of this Court in Harbans Lal (supra), the respondent authorities in the case of various officials have considered their claim and passed orders. He further asserts that appropriate authority would consider case of the petitioner in terms of judgment of Division Bench of this Court in Harbans Lal (supra) and pass an appropriate order within 3 months from today.

4. In the wake of statements of both sides, the present petition

stands disposed of.

                                               ( JAGMOHAN BANSAL )
                                                      JUDGE
04.12.2023
Ali
                   Whether speaking/reasoned    Yes/No

                       Whether Reportable       Yes/No

Neutral Citation No:=2023:PHHC:154083

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