Hem Raj vs State Of Punjab & Ors
2023 Latest Caselaw 20890 P&H

Punjab-Haryana High Court

Hem Raj vs State Of Punjab & Ors on 1 December, 2023

REENA

2023:PHHC:152997
214
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Crl. Revision No. 1482 of 2016
Date of Decision: December 01, 2023

Hem Raj
cesees Petitioner

versus

State of Punjab and others
seve Respondents

CORAM: HON'BLE MR.JUSTICE HARPREET SINGH BRAR

kK

Present:- None for the petitioner
Mr. IPS Sabharwal, DAG Punjab

Mr. Amninder Preet, Advocate
for respondents No. 3 to 7

36 2 2

Harpreet Singh Brar, J. (Oral)

1. There was no representation on behalf of the petitioner on the last date

of hearing i.e. on 16.11.2023 and in the interest of justice the matter was adjourned

for today.

2. Registry was directed to inform learned counsel for the petitioner with regard to the date fixed.

3. Today, the case has been called twice but no one has put in

appearance on behalf of the petitioner to argue the same. It seems that the

petitioner has no interest to pursue the case.

4. The petition is dismissed for non-prosecution. (HARPREET SINGH BRAR) JUDGE December 01, 2023

Pea

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

2023.12.02 12:47 | attest to the accuracy and integrity of this order/ judgment

Chandigarh