Kapil vs State Of Punjab
2023 Latest Caselaw 14730 P&H

Citation : 2023 Latest Caselaw 14730 P&H
Judgement Date : 31 August, 2023

Punjab-Haryana High Court

Kapil vs State Of Punjab on 31 August, 2023

                                                                                  2023:PHHC:114410




                          Accordingly, it is submitted that the petitioner deserves to be released on

                          bail pending trial.



RAJ KUMAR
2023.09.01

16:39 I attest to the accuracy and integrity of this document/judgment 2023:PHHC:114410

RAJ KUMAR 2023.09.01 16:39 I attest to the accuracy and integrity of this document/judgment

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