Vinod Kumar vs State Of Haryana
2023 Latest Caselaw 14591 P&H

                                                                                2023:PHHC:113477




                               In The High Court for the States of Punjab and Haryana
                                             At Chandigarh


                                                               CRM-M-14406-2023 (O&M)
                                                               Date of Decision:- 29.8.2023


                 Vinod Kumar                                                    ... Petitioner

                                                         Versus

                 State of Haryana                                               ... Respondent


                 CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL


                 Present:-        Dr. Anmol Rattan Sidhu, Senior Advocate, with
                                  Mr. Shiv Kumar Sharma, Advocate, for the petitioner.

                                  Mr. Sharad Aggarwal, DAG, Haryana.

                                  Mr. Nafeesh Ahmed, Advocate, for the complainant.

                                  *****

                 GURVINDER SINGH GILL, J. (Oral)

For order, see detailed reasons recorded in a separate order of

even date passed in CRM-M-23563-2023 Rajesh Kumar Vs. State of

Haryana.

                 29.8.2023                                      ( GURVINDER SINGH GILL)
                 mohan                                                   JUDGE


                                  Whether speaking /reasoned        Yes / No

                                  Whether Reportable                Yes / No




MOHAN SINGH
2023.08.29 19:05

I attest to the accuracy and authenticity of this order/judgment