Citation : 2023 Latest Caselaw 14347 P&H
Judgement Date : 28 August, 2023
2023:PHHC:112736 117 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH RSA-3782-2019 (O&M) DECIDED ON: 28.08.2023 JAGTAR SINGH _ APPELLANT VERSUS SANJTV KUMAR AND ANOTHER eves RESPONDENTS
CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH. Present: None.
SANJAY VASHISTH, J (ORAL)
Even on the second call, no one appeared.
It is already 3.55 P.M.
On the previous date of hearing also, there was no representation on behalf of the appellant.
Dismissed for non-prosecution.
(SANJAY VASHISTH) 28.08.2023 JUDGE
Lavisha
Whether speaking/reasoned _ Yes/No Whether reportable Yes/No
LAVISHA 2023.08.29 10:05 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!