Santokh Singh vs State Of Punjab And Ors
2023 Latest Caselaw 14113 P&H

                                                        Neutral Citation No:=2023:PHHC:110972




317

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH
                                           2023:PHHC:110972
                                     CWP-18258-1994 (O&M)
                                   Date of Decision: 24.08.2023
Santokh Singh

                                                                       . . . . Petitioner

                                              Vs.
State of Punjab and others

                                                                   . . . . Respondents

                         ****

CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA ****

Present Mr. Vivek Sharma, Advocate for the petitioner.

Mr. D.K. Singal, Addl. A.G., Punjab.

**** SANJEEV PRAKASH SHARMA, J.(Oral)

Learned counsel for the petitioner prays for withdrawal of the

present petition in view of the subsequent judgment passed in CWP-21972-

2016 decided on 12.10.2018.

Accordingly, the present Writ Petition stands dismissed as

withdrawn.

Pending application(s), if any, also stands disposed of.

(SANJEEV PRAKASH SHARMA) JUDGE

August 24, 2023 Mohit goyal

1. Whether speaking/reasoned? Yes/No

2. Whether reportable? Yes/No

Neutral Citation No:=2023:PHHC:110972

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