Ashutosh Galab And Another vs State Of Haryana And Anr
2023 Latest Caselaw 14109 P&H

Citation : 2023 Latest Caselaw 14109 P&H
Judgement Date : 24 August, 2023

Punjab-Haryana High Court

Ashutosh Galab And Another vs State Of Haryana And Anr on 24 August, 2023

2023:PHHC: 111404
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

Sr. No.138 CWP No.18768 of 2023
Date of Decision: 24.08.2023

Ashutosh Galab and another .... Petitioners
Versus

State of Haryana and another ... Respondents

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHITYA

Present: Ms. Priyanka, Advocate for

Mr. Amit Kumar Jain, Advocate for the petitioners.
3 2k 3

TRIBHUVAN DAHIYA, J. (ORAL)

Learned counsel appearing on behalf of the petitioners seeks permission to withdraw the petition. Permitted to do so.

Petition stands dismissed as withdrawn.

(TRIBHUVAN DAHTYA) JUDGE 24.08.2023 Maninder Whether speaking/reasoned__:: Yes/No

Whether reportable : Yes/No

PAYAL

2023.08.25 17:15

| attest to the accuracy and authenticity of this order/judgment

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