Krishan Lal Etc vs Madan Gopal Etc
2023 Latest Caselaw 13884 P&H

                                                     Neutral Citation No:=2023:PHHC:110345




                                                    2023:PHHC:110345

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH

204-B
                                          RSA-1064-1992
                                          Date of Decision : 23.08.2023

The Amritsar Improvement Trust                                .....Appellant

                                 Versus

Madan Gopal (deceased) through LRs and others               .....Respondents


CORAM: HON'BLE MR. JUSTICE NAMIT KUMAR

Present :    Mr. J.S. Toor, Advocate with
             Mr. Adhiraj Toor, Advocate
             for the appellant.

             Mr. Amit Jain, Senior Advocate with
             Mr. Ved Parkash, Advocate
             for LRs of respondent No.1.

                                 ****

NAMIT KUMAR, J. (ORAL)

1. The appellant has filed the instant appeal against judgment

and decree dated 12.09.1991 whereby learned Addl. District Judge,

Amritsar while reversing the judgment and decree dated 26.09.1987

passed by the Trial Court, allowed the appeal filed by the respondent

No.1/plaintiff.

2. Learned counsel for the appellant-Trust has produced a

copy of letter dated 27.04.2021 regarding allotment of Booth Sites No.8,

9 and 21 area respectively 22.68 square yard, 97 Acres (Ajnala Road),

Block D, Amritsar, to the respondent No.1/plaintiff. He submits that the

possession of the said sites has also been handed over to the respondent

No.1/plaintiff.

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RSA-1064-1992 -2-

3. In view of the allotment, the grievance of respondent

No.1/plaintiff stands redressed and consequently, the instant regular

second appeal has been rendered infructuous.

4. Disposed of as having become infructuous.

                                                      (NAMIT KUMAR)
23.08.2023                                                JUDGE
Kothiyal

             Whether Speaking/reasoned                Yes/No
             Whether Reportable                       Yes/No

Neutral Citation No:=2023:PHHC:110345

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