Citation : 2023 Latest Caselaw 12710 P&H
Judgement Date : 10 August, 2023
Neutral Citation No. 2023:PHHC:108698-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
231-2
Date of decision:10.08.2023
JYOTI
2023.08.29
18:08 I attest to the accuracy and integrity of this judgment/order (RITU BAHRI) JUDGE
(MANISHA BATRA) 10.08.2023 JUDGE Jyoti-IV Whether speaking/reasoned: Yes/No Whether reportable : Yes/No JYOTI 2023.08.29 18:08 I attest to the accuracy and integrity of this judgment/order
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