Deenbandhu Chhotu Ram University ... vs Anil Kumar Narwal
2023 Latest Caselaw 12568 P&H

                                                        Neutral Citation No:=2023:PHHC:104382-DB




        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

105                       LPA-1590-2019 (O&M)
                          Date of Decision: 09.08.2023.


Deenbandhu Chhotu Ram university of Science and Technology
                                                   ....Appellant.

                          Versus

Anil Kumar Narwal                                           ...Respondent.

                          ***

CORAM: HON'BLE MR. JUSTICE DEEPAK SIBAL
       HON'BLE MRS. JUSTICE SUKHVINDER KAUR
               .......

Present:     Mr. Jagbir Singh, Advocate
             for the appellant.

             Mr. Samrat Malik, Advocate
             for the respondent.

             ***

DEEPAK SIBAL, J. (Oral)

Learned counsel for the appellant submits that since the

impugned judgment of the learned Single Judge stands implemented by the

appellant, the present appeal has been rendered infructuous.

Dismissed as infructuous.

(DEEPAK SIBAL) JUDGE

(SUKHVINDER KAUR) JUDGE 09.08.2023 Komal Whether speaking/reasoned? : Yes/ No Whether reportable? : Yes/ No

Neutral Citation No:=2023:PHHC:104382-DB

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