Inglisha And Anr vs State Of Haryana And Others
2023 Latest Caselaw 12566 P&H

Citation : 2023 Latest Caselaw 12566 P&H
Judgement Date : 9 August, 2023

Punjab-Haryana High Court

Inglisha And Anr vs State Of Haryana And Others on 9 August, 2023

SANDEEP SETHI
2023.08.11 15:48

2023:PHHC:102856

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
(114)
CRWP-7848-2023
Date of Decision:-09.08.2023

Inglisha and another

beeeee Petitioners
Versus
State of Haryana and others
beeeee Respondents
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3k 6 2 ie
Present: Mr. Munfaid Khan, Advocate for the petitioners.
Mr. Anmol Malik, DAG, Haryana.
3 2 3 3k
ALOK JAIN, J. (Oral)

1. Learned counsel for the petitioners, after arguing on merits of the case, prays for withdrawal of the present petition.

2. Accordingly, the present petition stands dismissed as withdrawn.

3. It is made clear that this Court has not expressed any opinion on the merits of the case.

(ALOK JAIN) JUDGE August 09, 2023.

Sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

| attest to the accuracy and integrity of this Order/Judgment

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