Birender Singh @ Bijender Singh vs Dharam Singh & Ors
2023 Latest Caselaw 12235 P&H

Citation : 2023 Latest Caselaw 12235 P&H
Judgement Date : 7 August, 2023

Punjab-Haryana High Court

Birender Singh @ Bijender Singh vs Dharam Singh & Ors on 7 August, 2023

Neutral Citation Number 2023: PHHC:101528
Page No. -1:-
Case Number RSA-4541-2016 (O&M)

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

RSA-4541-2016 (O&M)
Date of Decision:-0708.2023

BIRENDER SINGH @ BIJENDER SINGH

... Appellant
Versus
DHARAM SINGH & ORS
... Respondents
CORAM: HON'BLE MR. JUSTICE KARAMJIT SINGH
Present:- | None for the appellant.
KARAMSJIT SINGH, J. (Oral)

1. _ Even on third call, there is no representation on behalf of the appellant. Same was the position on the last date of hearing.

2. In view of the above, present appeal stands dismissed for want of prosecution.

(KARAMJIT SINGH) 07.08.2023 JUDGE

Gaurav Sorot

Whether reasoned / speaking? Yes / No

Whether reportable? Yes / No

GAURAV SOROT

2023.08.08 15:52

| attest to the accuracy and authenticity of this order, judgment and documents.

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