Vikas Bhatia vs Haryana Shehari Vikas ...
2023 Latest Caselaw 12221 P&H

                                                       Neutral Citation No:=2023:PHHC:101074-DB




           IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                                          2023:PHHC: 101074-DB

                                                          CWP Nos. 13580 of 2023
                                                          Reserved on: 24.07.2023
                                                       Date of Decision: 07.08.2023

Vikas Bhatia                                                            .....Petitioner(s)

                                           Versus

Haryana Shehari Vikas Pradhikaran and others                        ....Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MS. JUSTICE HARPREET KAUR JEEWAN

Present:     Ms. Gehna Vaishnavi, Advocate,
             for Mr. Gaurav Bakshi, Advocate,
             for the petitioner(s)

             Mr. Deepak Sabherwal, Advocate,
             for the respondent-HSVP.

G.S.SANDHAWALIA, J.

1. For orders, see judgment of even date passed in CWP-13656-

2023, Mahavir Singh vs. Haryana Shehari Vikas Pradhikaran and others.

                                                      (G.S. SANDHAWALIA)
                                                               JUDGE


07.08.2023                                          (HARPREET KAUR JEEWAN)
shivani                                                       JUDGE

Whether reasoned/speaking                           Yes
Whether reportable                                  No

Neutral Citation No:=2023:PHHC:101074-DB

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