Gurdeep Singh vs State Of Punjab And Others
2023 Latest Caselaw 11871 P&H

                                                      Neutral Citation No:=2023:PHHC:099633




                                                                 2023:PHHC:099633


        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH
207
                                                           CRWP-6037-2023
                                                 Date of Decision:-03.08.2023

GURDEEP SINGH
                                                                  ......Petitioner

                                     Versus

STATE OF PUNJAB AND OTHERS
                                                               ......Respondents

CORAM: HON'BLE MR. JUSTICE ALOK JAIN
                    ****

Present:      Mr. J.S. Bhinder, Advocate for the petitioner.

              Mr. Kamalpreet Bawa, AAG, Punjab.

              Mr. Nitin Thatai, Advocate
              for respondents No.5 & 6.

                    ****

ALOK JAIN, J. (Oral)

1. Learned counsel for the petitioner submits that in compliance

of the last order, he has gone through the judgment and fairly submits that

the present petition is covered by the said judgment.

2. Accordingly, the present petition stands disposed of in the

same terms.

3. However, this order shall not be construed as any expression

of opinion on the merits of the case.

(ALOK JAIN) JUDGE August 03, 2023 Parul

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

Neutral Citation No:=2023:PHHC:099633

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