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Jasbir Singh vs State Of Punjab
2023 Latest Caselaw 11866 P&H

Citation : 2023 Latest Caselaw 11866 P&H
Judgement Date : 3 August, 2023

Punjab-Haryana High Court
Jasbir Singh vs State Of Punjab on 3 August, 2023
PARVEEN KUMAR
2023.08.03 19:07

2023: PHHC:099779
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

CRM-M-34721-2023

Date of decision: 03.08.2023
Jasbir Singh alias Jassi

...Petitioner
Versus

StateofPunjabo ee Respondent

CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL

Present:- Mr. Somnath Tayal, Advocate, for the petitioner.

Mr. C.L.Pawar, Addl. A. G. Punjab.

HARNARESH SINGH GILL, J. (QRAL)

At the outset, learned counsel for the petitioner wants to

withdraw the present petition with liberty to file a fresh one with better

particulars.

Dismissed as withdrawn with the aforesaid liberty. 03.08.2023 (HARNARESH SINGH GILL) parveen kumar JUDGE

Whether reasoned/speaking? Yes/No Whether reportable? Yes/No

| attest to the accuracy and authenticity of this order/judgment

 
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