Deepak Kumar vs Pt B D Sharma University Of Health ...
2023 Latest Caselaw 11858 P&H

Citation : 2023 Latest Caselaw 11858 P&H
Judgement Date : 3 August, 2023

Punjab-Haryana High Court

Deepak Kumar vs Pt B D Sharma University Of Health ... on 3 August, 2023

2023:PHHC:100176
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

Sr. No.102+207 CM-12340-CWP-2023 in/and
CWP-24740-2016 (O&M)
Date of Decision: 03.08.2023

Deepak Kumar .... Petitioner

Versus

Pt. B.D.Sharma University of Health Science

and others ... Respondents

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHTYA

Present: Mr. Gourav Jain, Advocate for the petitioner.

Mr. Amit Rao, Advocate for

Mr. Anurag Goyal, Advocate

for the respondent-University.
2 2 2k

TRIBHUVAN DAHIYA, J. (ORAL)

The application bearing CM No.12340-CWP of 2023 has been filed seeking permission to withdraw the main petition, i.e., CWP No.24740 of 2016. The application is supported by an affidavit of the petitioner.

Application is allowed.

Accordingly, the main petition stands dismissed as withdrawn.

(TRIBHUVAN DAHTYA) JUDGE 03.08.2023 Maninder Whether speaking/reasoned__:: Yes/No

Whether reportable : Yes/No

MANINDER

2023.08.04 18:07

I attest to the accuracy and authenticity of this order/judgment.