Kuldeep Singh And Others vs State Of Punjab
2023 Latest Caselaw 11853 P&H

           114                                                 2023:PHHC:100278

               IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
                                                                                CRM-M-20450-2022 (O&M)
                                                                                 Date of decision: 03.08.2023

           Kuldeep Singh and others                                          ...Petitioners
                                                                 VS
           State of Punjab                                                   ...Respondent
           CORAM:                  HON'BLE MR. JUSTICE ARUN MONGA
           Present:-               Mr. Varun Gupta, Advocate for
                                   Mr. Ashish Gupta, Advocate,
                                   For the petitioners.


                                   Mr. Dhruv Dayal, Additional A.G., Punjab.
                                                 ****
           ARUN MONGA, J. (ORAL)

Learned counsel for the petitioners, at the outset, submits that matter has

been compromised between the parties and, therefore, proceedings before this Court are

rendered infructuous and seeks permission to withdraw the present petition.

Dismissed as withdrawn as prayed for.

Pending application, if any, shall also stand disposed of.

( ARUN MONGA ) JUDGE 03.08.2023 Vandana

Whether speaking/reasoned: Yes/No Whether reportable: Yes/No

VANDANA 2023.08.04 12:36 I attest to the accuracy and integrity of this order/judgment