M/S Pioneer Urban Land And ... vs Haryana Micro And Small ...
2023 Latest Caselaw 11544 P&H

                                                             Neutral Citation No:=2023:PHHC:105592




            IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                              CWP No.18246-2021
                                                        Date of decision:01.08.2023



M/s Pioneer Urban Land and Infrastructure Ltd.
                                                                          ..Petitioner(s)

                                       Versus

Haryana MSME and others
                                                                        ..Respondent(s)

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ, J.

Present: Mr. Rajat Khanna, Advocate with Mr. Vijay Pratap Singh and Mr. Vishal Saini, Advocates, for the petitioner.

Mr. Ashutosh Kumar Sharma, Legal Consultant with Mr. Pankaj Mulwani, DAG, Haryana and Mr. Vivek Chauhan, Addl. A.G. Haryana.

Ms. Gehna Vaishnavi, Advocate, for respondent No.5-Union of India.

VINOD S. BHARDWAJ, J.

Disposed of, in terms of the judgment of even date passed in

CWP-12338-2019, titled as "Indian Oil Corporation Limited Versus Haryana

Micro and Small Enterprise Facilitation Council, Chandigarh, Haryana and

another".

August 01, 2023                                     (VINOD S. BHARDWAJ)
Joyti                                                        JUDGE


                  Whether speaking/reasoned     :      Yes
                  Whether reportable            :      No

Neutral Citation No:=2023:PHHC:105592

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