Mohit Choudhary vs State Of Haryana And Ors
2023 Latest Caselaw 5164 P&H

                                                                               2023:PHHC:058371


                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH

                                                              CRM-M-35950-2018
                                                              DECIDED ON: 24.04.2023


              MOHIT CHOUDHARY
                                                                       .....PETITIONER

                                                         VERSUS

              STATE OF HARYANA AND ORS
                                                                       .....RESPONDENTS

CORAM: HON'BLE MR. JUSTICE SANDEEP MOUDGIL.

Present: Mr. Adarsh Jain, Advocate with Ms. Kamaldeep Kaur, Advocate for the petitioner.

Mr. Ashok Kumar Sehrawat, DAG Haryana.

Mr. Mandeep Sidhu, Advocate for respondent No.3.

LAVISHA 2023.04.26 12:50 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh (SANDEEP MOUDGIL)

Whether reportable Yes/No

LAVISHA 2023.04.26 12:50 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh