Thursday, 21, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Gurdeep Kaur And Others vs State Of Punjab And Another
2023 Latest Caselaw 4715 P&H

Citation : 2023 Latest Caselaw 4715 P&H
Judgement Date : 19 April, 2023

Punjab-Haryana High Court
Gurdeep Kaur And Others vs State Of Punjab And Another on 19 April, 2023
IN THE HIGH COURT OF PUNJAB AND HARYANA

AT CHANDIGARH
118 2023:PHHC:054827

CWP-26848-2022
Date of decision: 19.04.2023

GURDEEP KAUR AND OTHERS ..Petitioners
Versus
STATE OF PUNJAB AND ANOTHER ..Respondents

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present: Mr. Vishal Mittal, Advocate for the petitioners.

Mr. Vikas Mohan Gupta, Addl. A.G., Punjab.

ANIL KSHETARPAL, J(Oral)

For order, see order of the even date passed in CWP-17925-

2022, titled as "Sarabjit Kaur and another Vs. State of Punjab and

another"

All the pending miscellaneous applications, if any, are also disposed of.

April 19", 2023 (ANIL KSHETARPAL) Ay JUDGE Whether speaking/reasoned : Yes/No

Whether reportable : Yes/No

MOHD AYUB

2023.04.20 12:10

| attest to the accuracy and authenticity of this order/judgment.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter