Sukhwinder Singh Alias Pamma ... vs State Of Punjab And Another
2023 Latest Caselaw 4378 P&H

Citation : 2023 Latest Caselaw 4378 P&H
Judgement Date : 17 April, 2023

Punjab-Haryana High Court

Sukhwinder Singh Alias Pamma ... vs State Of Punjab And Another on 17 April, 2023

2023:PHHC:052477
125

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Crl. Misc. No. M-17615 of 2023
Date of Decision: April 17, 2023

Sukhwinder Singh @ Pamma Singh
evens Petitioner
versus

State of Punjab and another
eee Respondents

CORAM: HON'BLE MR.JUSTICE SUDHIR MITTAL

kK

Present:- Mr. Munish Garg, Advocate
for the petitioner

36 2 2

Sudhir Mittal, J. (Oral)

Learned counsel for the petitioner submits that he may be permitted to withdraw this petition with liberty to file fresh one with better particulars as there are technical defects therein.

Dismissed as withdrawn with the aforementioned liberty.

(SUDHIR MITTAL) JUDGE April 17, 2023

reena

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

REENA

2023.04.17 16:49

| attest to the accuracy and integrity of this order/ judgment Chandigarh

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