Yadwinder Singh vs State Of Punjab And Others
2023 Latest Caselaw 4139 P&H

                                                                      2023:PHHC:051295-DB
                          IN THE HIGH COURT OF PUNJAB AND HARYANA
                                       AT CHANDIGARH

                          212                 CRWP No.9921 of 2021
                                              Date of decision:13.04.2023




JYOTI
2023.04.17

16:40 I attest to the accuracy and integrity of this order/judgment CRWP No.9921 of 2021 - 2- 2023:PHHC:051295-DB

JYOTI 2023.04.17 16:40 I attest to the accuracy and integrity of this order/judgment CRWP No.9921 of 2021 - 3- 2023:PHHC:051295-DB

(RITU BAHRI) (MANISHA BATRA) JUDGE JUDGE

13.04.2023 Jyoti-IV Whether speaking/reasoned: Yes/No. Whether reportable : Yes/No

JYOTI 2023.04.17 16:40 I attest to the accuracy and integrity of this order/judgment