Rintu Kumar And Anr vs State Of Punjab And Others
2023 Latest Caselaw 3939 P&H

                                                                                    2023:PHHC:049807

                                 IN THE HIGH COURT OF PUNJAB AND HARYANA
                                              AT CHANDIGARH
                        111
                                                                            CRWP-3377-2023
                                                                            Decided on : 12.04.2023
                        Rintu Kumar and another

                                                                                      . . . Petitioner(s)
                                                               Versus
                        State of Punjab and others
                                                                                    . . . Respondent(s)

                        CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH

                        PRESENT: Mr. Sarvesh Kumar Gupta, Advocate
                                 for the petitioner(s).


                                                               ****

                        SANJAY VASHISTH, J. (Oral)

Today on the very outset, counsel for the petitioners states that

the matter has been compromised amongst the parties, therefore, he seeks

withdrawal of the present petition.

Dismissed as withdrawn.

(SANJAY VASHISTH) JUDGE April 12, 2023 k.nain

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

KAVITA NAIN 2023.04.12 14:25 I attest to the accuracy and integrity of this document order/judgment