Mohinder Singh vs Union Of India And Others
2023 Latest Caselaw 3757 P&H

2023:PHHC:049794
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
Date of decision: 11th April, 2023
FAO-602-2022

National Highways Authority of India

..Appellant
Versus
Mohinder Singh and others ... Respondents

FAO-3092-2022 Mohinder Singh ..Appellant Versus Union of India and others ... Respondents

CORAM: HON'BLE MR. JUSTICE AVNEESH JHINGAN

Present: Mr. Sumit Gupta, Advocate for the appellant(s) in FAO-602-2022 for the respondent(s) in FAO-3092-2022.

Mr. Vishal Aggarwal, Advocate

Mr. Karan Nehra, Advocate and

Mr. Nitin Mehta, Advocate for the respondent(s) in FAO-602-2022

for the appellant(s) in FAOQ-3092-20272.

36 2 ie 34

AVNEESH JHINGAN, J: -

The appeals are disposed of.

For detailed reasons see order of even date passed in FAO No. 756 of 2022 titled as 'National Highways Authority of India versus Modan Singh and others' and other connected matters.

Photocopy of this order be placed on the file of the connected

case(s).

[AVNEESH JHINGAN] JUDGE 11th April, 2023 mk/anuradha ANURADHA 1. Whether speaking/ reasoned : Yes/No

2023.04.12 12:22 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh

2. Whether reportable : Yes / No